Allahabad High Court
Surya Prakash @ Deepu vs State Of U.P. & 6 Others on 10 December, 2015
Bench: Bala Krishna Narayana, Naheed Ara Moonis
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- CRIMINAL MISC. WRIT PETITION No. - 28268 of 2015 Petitioner :- Surya Prakash @ Deepu Respondent :- State Of U.P. & 6 Others Counsel for Petitioner :- Som Prakash Pandey Counsel for Respondent :- G.A. Hon'ble Bala Krishna Narayana,J.
Hon'ble Naheed Ara Moonis,J.
As prayed, list in the next cause list.
Order Date :- 10.12.2015 RU