Allahabad High Court
Rajendra Prasad Pandey vs State Of U.P. Thru' Secy. ... on 9 December, 2015
Bench: Arun Tandon, Harsh Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- WRIT - C No. - 64392 of 2007 Petitioner :- Rajendra Prasad Pandey Respondent :- State Of U.P. Thru' Secy. Panchayat Raj & Ors. Counsel for Petitioner :- Dinesh Pathak Hon'ble Arun Tandon,J.
Hon'ble Harsh Kumar,J.
The writ petition is listed under the heading of Infructuous Cases.
Nobody is present on behalf of the writ petitioner even in the revised reading of the cause list.
The writ petition is dismissed as infructuous.
Interim order, if any, stands discharged.
Order Date :- 9.12.2015 Ashish Pd.