Allahabad High Court
Jogendra Singh vs State Of U.P. And Others on 9 December, 2015
Bench: Arun Tandon, Harsh Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- WRIT - C No. - 57011 of 2008 Petitioner :- Jogendra Singh Respondent :- State Of U.P. And Others Counsel for Petitioner :- V.K. Jaiswal Counsel for Respondent :- C.S.C.,A.S. Rana Hon'ble Arun Tandon,J.
Hon'ble Harsh Kumar,J.
The writ petition is listed under the heading of Infructuous Cases.
Nobody is present on behalf of the writ petitioner even in the revised reading of the cause list.
The writ petition is dismissed as infructuous.
Interim order, if any, stands discharged.
Order Date :- 9.12.2015 Ashish Pd.