Allahabad High Court
Man Mohan Misra [Objection Filed] vs State Of U.P.Through Secretary ... on 9 December, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 2450 of 2006 Petitioner :- Man Mohan Misra [Objection Filed] Respondent :- State Of U.P.Through Secretary Education And 3 Ors Counsel for Petitioner :- Girja Shankar Tripathi,Ajay Pratap Singh,Sanjay Misra Counsel for Respondent :- C.S.C. Hon'ble Dr. Devendra Kumar Arora,J.
As prayed, put up tomorrow.
Order Date :- 9.12.2015 MH/-