Allahabad High Court
Smt. Manoj Sharma And Another vs State Of U.P. & Another on 9 December, 2015
Bench: Arun Tandon, Harsh Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- WRIT - C No. - 64206 of 2007 Petitioner :- Smt. Manoj Sharma And Another Respondent :- State Of U.P. & Another Counsel for Petitioner :- Naveen Srivastava Counsel for Respondent :- C.S.C. Hon'ble Arun Tandon,J.
Hon'ble Harsh Kumar,J.
The writ petition is listed under the heading of Infructuous Cases.
Nobody is present on behalf of the writ petitioner even in the revised reading of the cause list.
The writ petition is dismissed as infructuous.
Interim order, if any, stands discharged.
Order Date :- 9.12.2015 Ashish Pd.