Smt. Shobha Devi vs State Of U.P. & Others

Citation : 2015 Latest Caselaw 5282 ALL
Judgement Date : 9 December, 2015

Allahabad High Court
Smt. Shobha Devi vs State Of U.P. & Others on 9 December, 2015
Bench: Arun Tandon, Harsh Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 64326 of 2007
 

 
Petitioner :- Smt. Shobha Devi
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Anoop Trivedi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Arun Tandon,J.

Hon'ble Harsh Kumar,J.

The writ petition is listed under the heading of Infructuous Cases.

Nobody is present on behalf of the writ petitioner even in the revised reading of the cause list.

The writ petition is dismissed as infructuous.

Interim order, if any, stands discharged.

Order Date :- 9.12.2015 Ashish Pd.