Allahabad High Court
Jagdishwar Prasad Patel And 2 ... vs State Of U.P. And 2 Ors. on 9 December, 2015
Bench: Bala Krishna Narayana, Naheed Ara Moonis
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- CRIMINAL MISC. WRIT PETITION No. - 16045 of 2015 Petitioner :- Jagdishwar Prasad Patel And 2 Others Respondent :- State Of U.P. And 2 Ors. Counsel for Petitioner :- N.D. Shukla,Amit Kumar Tiwari Counsel for Respondent :- Govt.Advocate Hon'ble Bala Krishna Narayana,J.
Hon'ble Naheed Ara Moonis,J.
The case is passed over on the illness slip of learned counsel for the petitioners.
List in the next cause list.
Order Date :- 9.12.2015 RU