Allahabad High Court
Daya Shankar vs State Of U.P. on 9 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 11091 of 2015 Applicant :- Daya Shankar Opposite Party :- State Of U.P. Counsel for Applicant :- Srees Kumar Srivastava Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Learned A.G.A prays for and is granted four weeks' time to file counter affidavit.
Rejoinder affidavit may be filed within one week thereafter.
List thereafter.
Order Date :- 9.12.2015 A.