Allahabad High Court
Taulan Ram And Others vs State Of U.P. & Another on 9 December, 2015
Bench: Arun Tandon, Harsh Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- WRIT - C No. - 64146 of 2007 Petitioner :- Taulan Ram And Others Respondent :- State Of U.P. & Another Counsel for Petitioner :- Ram Raj Counsel for Respondent :- C.S.C.,H.P. Dube Hon'ble Arun Tandon,J.
Hon'ble Harsh Kumar,J.
The writ petition is listed under the heading of Infructuous Cases.
Nobody is present on behalf of the writ petitioner even in the revised reading of the cause list.
The writ petition is dismissed as infructuous.
Interim order, if any, stands discharged.
Order Date :- 9.12.2015 Ashish Pd.