Allahabad High Court
Jay Pal ( Second Bail ) vs State Of U.P. on 9 December, 2015
Bench: Mahendra Dayal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 22 Case :- BAIL No. - 8368 of 2015 Applicant :- Jay Pal ( Second Bail ) Opposite Party :- State Of U.P. Counsel for Applicant :- P.C.Maurya Counsel for Opposite Party :- Govt. Advocate Hon'ble Mahendra Dayal,J.
This is the second bail application, list before appropriate Court.
The matter shall not be treated as part heard and tied up with this Court.
Order Date :- 9.12.2015 Muk