Allahabad High Court
Vijai Kumar Vemma And Another vs Sri Mani Ram on 9 December, 2015
Bench: Mahendra Dayal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 22 Case :- APPLICATION UNDER SECTION 24 C.P.C. No. - 22 of 2013 Applicant :- Vijai Kumar Vemma And Another Opposite Party :- Sri Mani Ram Counsel for Applicant :- Ravi Shanker Tewari,Sheo Pal Singh Hon'ble Mahendra Dayal,J.
Shri Ravi Shanker Tewari is reported to be out of station.
List again in January, 2016.
Order Date :- 9.12.2015 Muk