Allahabad High Court
Prakash Chandra Bajpai, S/O- Late ... vs State Of U.P.Thru.Prin. Secy. ... on 9 December, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 612 of 2010 Petitioner :- Prakash Chandra Bajpai, S/O- Late P.S.Bajpai, Respondent :- State Of U.P.Thru.Prin. Secy. Deptt.Of Social Welfare & Ors Counsel for Petitioner :- N.N.Jaiswal,Pawan Kumar Singh,Prashant Jaiswal Counsel for Respondent :- C.S.C.,Akash Sinha,Prakash Kumar Sinha Hon'ble Dr. Devendra Kumar Arora,J.
On the request made on behalf of Sri V.K.Singh, the case is adjourned.
Order Date :- 9.12.2015 MH/-