Allahabad High Court
Baldeo Tripathi vs State Of U.P. Through Principal ... on 9 December, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 5589 of 2009 Petitioner :- Baldeo Tripathi Respondent :- State Of U.P. Through Principal Secretary, Counsel for Petitioner :- R.K.S.Suryavanshi,Smt.Sangeeta Singh Counsel for Respondent :- C.S.C. Hon'ble Dr. Devendra Kumar Arora,J.
On the request made on behalf of Sri R.K.S. Suryanshi, the case is adjourned.
List again.
Order Date :- 9.12.2015 MH/-