Baldeo Tripathi vs State Of U.P. Through Principal ...

Citation : 2015 Latest Caselaw 5240 ALL
Judgement Date : 9 December, 2015

Allahabad High Court
Baldeo Tripathi vs State Of U.P. Through Principal ... on 9 December, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 5589 of 2009
 

 
Petitioner :- Baldeo Tripathi
 
Respondent :- State Of U.P. Through Principal Secretary,
 
Counsel for Petitioner :- R.K.S.Suryavanshi,Smt.Sangeeta Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request made on behalf of Sri R.K.S. Suryanshi, the case is adjourned.

List again.

Order Date :- 9.12.2015 MH/-