Allahabad High Court
Keshav Ram Mishra vs State Of U.P.Throu.Collector/ ... on 9 December, 2015
Bench: Mahendra Dayal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 22 Case :- SECOND APPEAL DEFECTIVE No. - 390 of 2014 Appellant :- Keshav Ram Mishra Respondent :- State Of U.P.Throu.Collector/ D.M. Faizabad And Another Counsel for Appellant :- Ram Kumar Singh,Rajesh Kumar Pandey Hon'ble Mahendra Dayal,J.
No one appears on behalf of the appellant in the revised list.
List in February, 2016.
Order Date :- 9.12.2015 Muk