Maruf vs State Of U.P. Thru Secy. And 2 ...

Citation : 2015 Latest Caselaw 5226 ALL
Judgement Date : 9 December, 2015

Allahabad High Court
Maruf vs State Of U.P. Thru Secy. And 2 ... on 9 December, 2015
Bench: Bala Krishna Narayana, Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 15394 of 2015
 

 
Petitioner :- Maruf
 
Respondent :- State Of U.P. Thru Secy. And 2 Others
 
Counsel for Petitioner :- Mohd. Naushad Ahmad,Mohammad Khalid-I
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Naheed Ara Moonis,J.

List this petition in the next cause list with report of the mediation centre.

Interim order already granted in favour of the petitioner shall remain operative till the next date of listing.

Order Date :- 9.12.2015 RU