Allahabad High Court
C/M Waqf No. 1611, Ghaziabad ... vs State Of U.P. & Others on 9 December, 2015
Bench: Arun Tandon, Harsh Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- WRIT - C No. - 22294 of 2007 Petitioner :- C/M Waqf No. 1611, Ghaziabad Through Secretary Hashmat Ali Respondent :- State Of U.P. & Others Counsel for Petitioner :- M.A. Qadeer Counsel for Respondent :- C.S.C.,M.A. Siddiqui,Sunil Vashisth,V.M.Zaidi Hon'ble Arun Tandon,J.
Hon'ble Harsh Kumar,J.
The writ petition is listed under the heading of Infructuous Cases.
Nobody is present on behalf of the writ petitioner even in the revised reading of the cause list.
The writ petition is dismissed as infructuous.
Interim order, if any, stands discharged.
Order Date :- 9.12.2015 Ashish Pd.