Allahabad High Court
Maimuna Khatoon vs Shiv Kumar Tripathi on 9 December, 2015
Bench: Mahendra Dayal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 22 Case :- SECOND APPEAL No. - 270 of 2008 Appellant :- Maimuna Khatoon Respondent :- Shiv Kumar Tripathi Counsel for Appellant :- Mohd. Wazid Irfan,Alok Sharma Counsel for Respondent :- Rajesh Singh Chauhan Hon'ble Mahendra Dayal,J.
The appeal pertains to year 2008 and the record of the lower court has also been received, the appeal has not yet been admitted.
The learned counsel for the opposite party prays for some time in the next week.
List on 18th December, 2015 for admission/ hearing.
Order Date :- 9.12.2015 Muk