Allahabad High Court
Raj Kumar (Second Bail) vs State Of U.P. on 9 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 1573 of 2015 Applicant :- Raj Kumar (Second Bail) Opposite Party :- State Of U.P. Counsel for Applicant :- Vishnu Kumar Srivastava Counsel for Opposite Party :- Govt.Advocate Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant, list after two weeks.
Order Date :- 9.12.2015 A.