Raj Kumar (Second Bail) vs State Of U.P.

Citation : 2015 Latest Caselaw 5214 ALL
Judgement Date : 9 December, 2015

Allahabad High Court
Raj Kumar (Second Bail) vs State Of U.P. on 9 December, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 1573 of 2015
 

 
Applicant :- Raj Kumar (Second Bail)
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Vishnu Kumar Srivastava
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

On the request of the learned counsel for the applicant, list after two weeks.

Order Date :- 9.12.2015 A.