Allahabad High Court
Utkarsh Saxena vs State Of U.P. on 8 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 11076 of 2015 Applicant :- Utkarsh Saxena Opposite Party :- State Of U.P. Counsel for Applicant :- Rajendra Kumar,Sunil Kumar Singh Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Learned A.G.A prays for and is granted two weeks' time to file counter affidavit.
Rejoinder affidavit may be filed within one week thereafter.
List thereafter.
Order Date :- 8.12.2015 A.