Allahabad High Court
Shiva And Another vs State Of U.P. on 8 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 9073 of 2015 Applicant :- Shiva And Another Opposite Party :- State Of U.P. Counsel for Applicant :- Arshad Ahsan Siddiqui Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Rejoinder affidavit has been filed on behalf of the applicant, Sri Anand Kumar Verma, Advocate has filed vakalatnama on behalf of the complainant be taken on record.
Learned counsel for the complainant prays for and is granted further one week and no more time to file counter affidavit.
List thereafter.
Order Date :- 8.12.2015 A.