Allahabad High Court
Santosh vs State Of U.P. on 8 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 9024 of 2015 Applicant :- Santosh Opposite Party :- State Of U.P. Counsel for Applicant :- Shivendra Pratap Singh Counsel for Opposite Party :- Govt. Advocate,Nazmul Hasan Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant list after two weeks.
Order Date :- 8.12.2015 A.