Allahabad High Court
Mannu vs State Of U.P. on 8 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 9420 of 2015 Applicant :- Mannu Opposite Party :- State Of U.P. Counsel for Applicant :- Prem Shanker Trivedy Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Learned counsel for the applicant prays for and is granted further one week and no more time to file rejoinder affidavit.
List thereafter.
Order Date :- 8.12.2015 A.