Allahabad High Court
Suraj Singh @ Suraj Pratap Singh @ ... vs The State Of U.P. on 8 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 11064 of 2015 Applicant :- Suraj Singh @ Suraj Pratap Singh @ Akhand Opposite Party :- The State Of U.P. Counsel for Applicant :- Om Prakash Misra Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Learned A.G.A prays for and is granted two weeks' time to file counter affidavit.
Rejoinder affidavit may be filed within one week thereafter.
List thereafter.
Order Date :- 8.12.2015 A.