Allahabad High Court
Nityanand Srivastava @ Nityanand ... vs State Of U.P. on 8 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 11056 of 2015 Applicant :- Nityanand Srivastava @ Nityanand Lal Srivastava Opposite Party :- State Of U.P. Counsel for Applicant :- Pranshu Agrawal,Rajendra Kumar Pandey Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Sri Angrej Nath Shukla, Advocate has filed vakalatnama on behalf of the complainant be taken on record.
Learned counsel for the complainant prays for and is granted two weeks' time to file counter affidavit.
In the meantime learned A.G.A may also file counter affidavit.
Rejoinder affidavit may be filed within one week thereafter.
List thereafter.
Order Date :- 8.12.2015 A.