Allahabad High Court
Smt.Kalpana Pandey vs Deputy Labour Commissioner And 2 ... on 8 December, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 1837 of 2002 Petitioner :- Smt.Kalpana Pandey Respondent :- Deputy Labour Commissioner And 2 Ors. Counsel for Petitioner :- Dr.R.K.Srivastava Counsel for Respondent :- C.S.C.,P.K. Sinha Hon'ble Dr. Devendra Kumar Arora,J.
List revised. Sri P.K.Sinha is not present.
List in the month of January, 2016.
Order Date :- 8.12.2015 MH/-