HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- GOVERNMENT APPEAL No. - 4204 of 2015 Appellant :- State Of U.P. Respondent :- Madan Kumar Agarwal And 2 Others Counsel for Appellant :- Govt.Advocate Hon'ble Arun Tandon,J.
Hon'ble Harsh Kumar,J.
Notice be issued to respondents-accused no. 1 and 2 afresh. Office is directed to forward the notices for service upon accused-respondents no.1 and 2 through the C.J.M. Faizabad, who may ensure service of the notice upon the accused-respondents no. 1 and 2. Notice to be served upon respondent no.3 may be forwarded to Chief Metropolitan Magistrate, Kanpur Nagar , who may ensure its service upon respondent no.3. In the notice, it shall be indicated that the appeal shall be listed for hearing in the third week of February, 2016. Office is directed to summon the lower court record and to prepare the paper book. Order Date :- 7.12.2015/Ashish Pd.
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Court No. - 10 Case :- GOVERNMENT APPEAL No. - 4204 of 2015 Appellant :- State Of U.P.
Respondent :- Madan Kumar Agarwal And 2 Others Counsel for Appellant :- Govt.Advocate Hon'ble Arun Tandon,J.
Hon'ble Harsh Kumar,J.
(Criminal Misc. Application No. Nil of 2015) Heard learned A.G.A.
Leave to file appeal is granted.
Order Date :- 7.12.2015/Ashish Pd.