Allahabad High Court
Ramesh Chandra @ Lallan Mishra ( ... vs State Of U.P. on 7 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 8226 of 2015 Applicant :- Ramesh Chandra @ Lallan Mishra ( Second Bail ) Opposite Party :- State Of U.P. Counsel for Applicant :- Suresh Chandra Srivastava,Savita Tiwari Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant list in the next cause list.
Order Date :- 7.12.2015 A.