Allahabad High Court
Babloo vs State Of U.P. on 7 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 10487 of 2015 Applicant :- Babloo Opposite Party :- State Of U.P. Counsel for Applicant :- Akhilesh Kumar Singh Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant, put up on 15.12.2015 as fresh case.
Order Date :- 7.12.2015 A.