Allahabad High Court
Ram Chandra vs State Of U.P. on 7 December, 2015
Bench: Arun Tandon, Harsh Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- CRIMINAL APPEAL No. - 2937 of 2012 Appellant :- Ram Chandra Respondent :- State Of U.P. Counsel for Appellant :- S.N.Pandey,Himanshu Pandey Counsel for Respondent :- Govt. Advocate Hon'ble Arun Tandon,J.
Hon'ble Harsh Kumar,J.
Learned A.G.A. may file response to the short term bail application within one week by filing an affidavit along with the report of the Doctor attending the appellant.
The matter shall be listed next on 16.12.2015.
Order Date :- 7.12.2015 Ashish Pd.