Allahabad High Court
Dr. Rohit Yadav vs State Of U.P. And Anr. on 7 December, 2015
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 17 Case :- U/S 482/378/407 No. - 5960 of 2015 Applicant :- Dr. Rohit Yadav Opposite Party :- State Of U.P. And Anr. Counsel for Applicant :- Anand Dubey Counsel for Opposite Party :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
List revised.
On personal ground request was made for adjournment.
As prayed, put up tomorrow i.e. 08.12.2015 as fresh before the appropriate Bench.
Order Date :- 7.12.2015 M/A.