Allahabad High Court
Sharma @ Anuj Kumar And Another vs State Of U.P. on 7 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 11050 of 2015 Applicant :- Sharma @ Anuj Kumar And Another Opposite Party :- State Of U.P. Counsel for Applicant :- Kaushal Kishore Tewari Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Learned A.G.A prays for and is granted two weeks' time to file counter affidavit.
Rejoinder affidavit may be filed within one week thereafter.
List on 12.1.2016.
Order Date :- 7.12.2015 A.