Allahabad High Court
Smt. Beauty Nigam vs Amit Saxena on 7 December, 2015
Bench: Suneet Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 58 Case :- MATTERS UNDER ARTICLE 227 No. - 7081 of 2015 Petitioner :- Smt. Beauty Nigam Respondent :- Amit Saxena Counsel for Petitioner :- Kamlesh Kumar,Kandarp Srivastava,Kaustubh Srivastava Hon'ble Suneet Kumar,J.
List revised.
None appears to press the petition.
The petition is accordingly dismissed for want of prosecution.
Order Date :- 7.12.2015 sfa/