Allahabad High Court
Ashok Kumar Gupta vs Director, Directorate Of ... on 7 December, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 4072 of 2002 Petitioner :- Ashok Kumar Gupta Respondent :- Director, Directorate Of Training And Employment U.P.Lucknow Counsel for Petitioner :- P.K.Khare Counsel for Respondent :- C.S.C. Hon'ble Dr. Devendra Kumar Arora,J.
It appears that notice to private respondents have not been issued as yet.
Let notices be issued to private respondents through registered post as well as by issuing Dasti summons to the petitioner returnable at an early date.
Counsel for the petitioner shall take necessary steps within a week.
Order Date :- 7.12.2015 MH/-