Allahabad High Court
Aradhana & Another vs State Of U.P. & 2 Others on 7 December, 2015
Bench: Bala Krishna Narayana, Naheed Ara Moonis
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- CRIMINAL MISC. WRIT PETITION No. - 28515 of 2015 Petitioner :- Aradhana & Another Respondent :- State Of U.P. & 2 Others Counsel for Petitioner :- Arvind Kumar Srivastava Counsel for Respondent :- G.A. Hon'ble Bala Krishna Narayana,J.
Hon'ble Naheed Ara Moonis,J.
As prayed put up on 9.12.2015.
Order Date :- 7.12.2015 RU