Allahabad High Court
Manoj Kumar vs State Of U.P. on 7 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 9130 of 2015 Applicant :- Manoj Kumar Opposite Party :- State Of U.P. Counsel for Applicant :- Surendra Pratap Singh,Rajneesh Kumar Verma Counsel for Opposite Party :- Govt. Advocate,Suresh Mishra Hon'ble Bachchoo Lal,J.
Counter affidavit has been filed on behalf of the complainant be taken on record.
Learned A.G.A prays for and is granted one week further time to file counter affidavit.
List thereafter.
Order Date :- 7.12.2015 A.