Allahabad High Court
Tazim vs State Of U.P. on 7 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 9729 of 2015 Applicant :- Tazim Opposite Party :- State Of U.P. Counsel for Applicant :- Narendra Gupta Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Learned A.G.A prays for and is granted two weeks' further time to file counter affidavit.
List thereafter.
Order Date :- 7.12.2015 A.