Allahabad High Court
Triloki Nath vs State Of U.P. on 4 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 8507 of 2015 Applicant :- Triloki Nath Opposite Party :- State Of U.P. Counsel for Applicant :- Ashish Raman Mishra Counsel for Opposite Party :- Govt. Advocate,Pawan Kumar Misra,Shiv Poojan Maurya Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant list after two weeks.
Order Date :- 4.12.2015 A.