Allahabad High Court
Vinod @ Dara (Second Bail) vs The State Of U.P. on 4 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 6217 of 2015 Applicant :- Vinod @ Dara (Second Bail) Opposite Party :- The State Of U.P. Counsel for Applicant :- Sultan Hasan Ibrahim,Syed Ajaz Haider Rizvi Counsel for Opposite Party :- Govt.Advocate Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant list in the next cause list.
Order Date :- 4.12.2015 A.