Allahabad High Court
Deshraj (Second Bail) vs State Of U.P. on 4 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 4382 of 2015 Applicant :- Deshraj (Second Bail) Opposite Party :- State Of U.P. Counsel for Applicant :- Rakesh Kumar Nayak,H.S. Tiwari Counsel for Opposite Party :- Govt.Advocate Hon'ble Bachchoo Lal,J.
Learned A.G.A prays for and is granted further ten days and no more time to file counter affidavit.
List thereafter.
Order Date :- 4.12.2015 A.