Allahabad High Court
Pramod Kumar Maurya vs The State Of U.P. on 4 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 11009 of 2015 Applicant :- Pramod Kumar Maurya Opposite Party :- The State Of U.P. Counsel for Applicant :- Dilip Kumar Pandey Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Learned A.G.A prays for and is granted four weeks' time to file counter affidavit.
Rejoinder affidavit may be filed within one week thereafter.
List thereafter.
Order Date :- 4.12.2015 A.