Allahabad High Court
Dinesh Kumar Yadav @ Neebar vs State Of U.P. on 4 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 6838 of 2015 Applicant :- Dinesh Kumar Yadav @ Neebar Opposite Party :- State Of U.P. Counsel for Applicant :- Rajeev Kumar Mishra,Brijraj Singh Counsel for Opposite Party :- Govt.Advocate,Alok Srivastava-Ii Hon'ble Bachchoo Lal,J.
The particular of the connected bail application no. 6841 of 2015 has not been shown in the cause list.
List immediately after ten days showing the particular of above connected bail application.
Order Date :- 4.12.2015 A.