Allahabad High Court
Shiv Jeet Singh (Second Bail) vs State Of U.P. on 4 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 7273 of 2015 Applicant :- Shiv Jeet Singh (Second Bail) Opposite Party :- State Of U.P. Counsel for Applicant :- R.P. Shukla Counsel for Opposite Party :- Govt.Advocate,Siddhartha Sinha Hon'ble Bachchoo Lal,J.
Learned counsel for the applicant submits that he does not want to file rejoinder affidavit in this bail application.
List in the next cause list.
Order Date :- 4.12.2015 A.