Allahabad High Court
Shrawan Yadav vs State Of U.P. on 4 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 5197 of 2015 Applicant :- Shrawan Yadav Opposite Party :- State Of U.P. Counsel for Applicant :- Rajesh Kumar,T.N. Shukla,Vishwa Nath Singh Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant list in the next cause list.
Order Date :- 4.12.2015 A.