Allahabad High Court
Ramesh Gupta vs State Of U.P. on 4 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 3289 of 2015 Applicant :- Ramesh Gupta Opposite Party :- State Of U.P. Counsel for Applicant :- Ashok Kumar Dubey,Sharad Pathak Counsel for Opposite Party :- Govt.Advocate Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant list after three weeks.
Order Date :- 4.12.2015 A.