Allahabad High Court
Rajesh Yadav And Others vs The State Of U.P. on 3 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 8115 of 2015 Applicant :- Rajesh Yadav And Others Opposite Party :- The State Of U.P. Counsel for Applicant :- Syed Ajaz Haider Rizvi,Sultan Hasan Ibrahim Counsel for Opposite Party :- Govt. Advocate,Ashok Kr. Pandey Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant list in the next cause list.
Order Date :- 3.12.2015 A.