Allahabad High Court
Sayeed @ Langad vs State Of U.P. on 3 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 9847 of 2015 Applicant :- Sayeed @ Langad Opposite Party :- State Of U.P. Counsel for Applicant :- Umesh Chandra Pandey Counsel for Opposite Party :- Govt. Advocate,Amit Kr. Singh,D.P.Mishra Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant list in the next cause list.
Order Date :- 3.12.2015 A.