Allahabad High Court
Saurabh Singh vs State on 3 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 8380 of 2015 Applicant :- Saurabh Singh Opposite Party :- State Counsel for Applicant :- Manish Bajpai,Arun Sinha Counsel for Opposite Party :- Govt. Advocate,Vivek Singh Chauhan Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant list in the next cause list.
Order Date :- 3.12.2015 A.