Allahabad High Court
Banshidhar Shukla vs State Of U.P. on 3 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 9939 of 2015 Applicant :- Banshidhar Shukla Opposite Party :- State Of U.P. Counsel for Applicant :- Dinesh Kr. Chaudhary Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Learned A.G.A prays for and is granted further two weeks' and no more time to file counter affidavit.
List on 21.12.2015.
Order Date :- 3.12.2015 A.