Allahabad High Court
Ram Singh Lodhi vs The State on 3 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 4777 of 2015 Applicant :- Ram Singh Lodhi Opposite Party :- The State Counsel for Applicant :- Arun Sinha,Pradeep Kumar Srivastava Counsel for Opposite Party :- Govt. Advocate,Prashant Kr. Atal Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant list after three weeks.
Order Date :- 3.12.2015 A.