Allahabad High Court
Amit Kumar Gaur (Second Bail) vs State Of U.P. on 3 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 7378 of 2015 Applicant :- Amit Kumar Gaur (Second Bail) Opposite Party :- State Of U.P. Counsel for Applicant :- Girish Kumar Pandey Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant call progress report from the Sessions Judge, concerned within two weeks.
List thereafter.
Order Date :- 3.12.2015 A.